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State of Himachal Pradesh - Section

Section 1 in The Himachal Pradesh, Registration of Money-Lenders' Act, 1976

1. Short title, extent and commencement.

(1)This Act may be called the Himachal Pradesh Registration of Money-lenders' Act, 1976.
(2)It extends to the whole of the State of Himachal Pradesh.
(3)It shall come into force at once.