Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Bihar - Subsection Section 10(c) in Bihar Lift Irrigation Rules, 1978 (c)Give timely information to the Lift Irrigation Officer of the irrigation requirements of the leased block and report promptly when the irrigation of leased area is completed.
