Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 40 in Haryana Municipal Building Bye-laws 1982 40. Location of staircase. - No part of any higher storey of any building shall be more than 30 metres from some staircase or ramp leading to the ground floor.
