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[Cites 0, Cited by 0] [Section 386(6)] [Section 386] [Entire Act]

State of Maharashtra - Subsection

Section 386(6)(b) in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

(b)The number of papers to be transferred from each sub-parcel shall be ascertained by multiplying the number of papers in the sub-parcel by the surplus and dividing the result by the total number of transferable papers. A note shall be made of the fractional part, if any of each number so ascertained.