Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 6 in The Bihar Electricity Duty Rules, 1949 6. [ Payment of Duty. [Substituted by S.O. 71 dated 5.9.2007.] - Every assessee shall pay the full amount of the duty due from him within one calendar month of the month to which the duty relates.]
