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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Punjab - Subsection

Section 34(ii) in The Punjab Cinemas (Regulation) Rules, 1952

(ii)There shall always be sufficient means of dealing with fire readily available within the enclosure, and these shall include a damp blanket, a portable chemical fire extinguisher and two buckets of dry sand.