Madhya Pradesh High Court
Smt. Halimunisha vs Ramzan Khan on 9 April, 2026
Author: Anuradha Shukla
Bench: Anuradha Shukla
1 FA-257-2000
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
FA No. 257 of 2000
(SMT. HALIMUNISHA AND OTHERS Vs RAMZAN KHAN AND OTHERS )
Dated : 09-04-2026
Shri R.S. Jaiswal - Senior Advocate with Shri R.M. Mishra - Advocate for
the appellants.
None for the respondent No.1.
Shri J.L. Mishra - Advocate for the respondent No.2.
Counsel for the appellants undertakes to file amended appeal memo as there are number of LR's substituted on behalf of deceased appellants and the properly scanned memo of appeal is not available on ERP.
No other application is pending in the appeal. List the matter after six weeks alongwith F.A. No. 198/2000 for analogous hearing under the same head.
(ANURADHA SHUKLA) JUDGE skt Signature Not Verified Signed by: SHARAN JEET KAUR JASSAL Signing time: 10-04-2026 14:25:07