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Madhya Pradesh High Court

Smt. Halimunisha vs Ramzan Khan on 9 April, 2026

Author: Anuradha Shukla

Bench: Anuradha Shukla

                                                               1                                    FA-257-2000
                                             IN THE HIGH COURT OF MADHYA PRADESH
                                                          AT JABALPUR
                                                          FA No. 257 of 2000
                                         (SMT. HALIMUNISHA AND OTHERS Vs RAMZAN KHAN AND OTHERS )



                           Dated : 09-04-2026
                                 Shri R.S. Jaiswal - Senior Advocate with Shri R.M. Mishra - Advocate for

                           the appellants.
                                 None for the respondent No.1.

Shri J.L. Mishra - Advocate for the respondent No.2.

Counsel for the appellants undertakes to file amended appeal memo as there are number of LR's substituted on behalf of deceased appellants and the properly scanned memo of appeal is not available on ERP.

No other application is pending in the appeal. List the matter after six weeks alongwith F.A. No. 198/2000 for analogous hearing under the same head.

(ANURADHA SHUKLA) JUDGE skt Signature Not Verified Signed by: SHARAN JEET KAUR JASSAL Signing time: 10-04-2026 14:25:07