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State of Bihar - Section

Section 41 in The Bihar Private Forest Act, 1947

41. Maintenance of revenue and expenditure account.

- The [State] [Substituted by A.L.O.] Government, or any authority appointed by them in this behalf, shall maintain in the prescribed manner a revenue and expenditure account of the working and management of every private protected forest and shall supply an abstract of the yearly account to the landlord of such forest.