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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1)(c) in University Grants Commission Regulations On Curbing The Menace Of Ragging In Higher Educational Institutions, 2009.

(c)"Anti-Ragging Helpline" means the Helpline established under clause (a) of Regulation 8.1 of these Regulations.