Bombay High Court
Mohanbhai Nagarbhai Valand (Since ... vs Shri Vinodbhai Dalapatbhai Solanki And ... on 12 January, 2026
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VARSHA VARSHA
RAJGURU
VIJAY
VIJAY Date:
RAJGURU 2026.01.13
10:25:38
+0530
39-cra-427-2018.doc
varsha
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL REVISION APPLICATION NO. 427 OF 2018
Mohanbhai Nagarbhai Valand (since ... Applicant
deceased) through Lrs Smt Gajaraben
Mohanbhai Valnd and Ors
vs.
Shri Vinodbhai Dalapatbhai Solanki and Ors ... Respondents
Mr. Sagar Batavia i/b. Angad Giri for the Applicant.
CORAM : GAURI GODSE, J.
DATED : 12th JANUARY 2026
ORDER:
1. Learned counsel for the applicant seeks time to verify whether anything survives in the application.
2. At his request, stand over to 28th January 2026.
3. To be listed under the caption for 'directions'.
(GAURI GODSE, J.) Page no. 1 of 1 ::: Uploaded on - 13/01/2026 ::: Downloaded on - 13/01/2026 20:33:45 :::