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[Cites 0, Cited by 0] [Section 386] [Entire Act]

State of Goa - Subsection

Section 386(2) in The City of Panaji Corporation Act, 2002

(2)Delegation of powers. - the exercise by the Commissioner or any other officer or any of the servants of the Corporation of the powers conferred upon the Corporation by this or any other Act for the time being in force, and the conditions and limitations subject to which such powers may be exercised;