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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(r) in Uttarakhand Fire and Emergency Service, Fire Prevention and Fire Safety Act, 2016

(r)"Premises" means any land or any building or part of building appurtenant thereto which is used for storing explosive substance and dangerously inflammable substance;