Section 8 in The Orissa Co-operative Societies Act, 1962
8. Registration Certificate.
- [A certificate of registration issued under Section 7 shall be conclusive evidence of the fact that the Co-operative Society mentioned therein is a Society duly registered under this Act.] [Substituted by Orissa Act 28 of 1991, Section 6 & Section 7 dated 31.12.1991, [Section 9-force w.e.f. 10.6.1997, Section 8- force w.e.f. 1.5.1993].]
