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Chattisgarh High Court

M/S Gayatri Traders vs Chhattisgarh State Minor Forest ... on 30 January, 2018

                   HIGH COURT OF CHHATTISGARH, BILASPUR

                                      Order Sheet

                                WPT No. 126 of 2014

      M/s.Wasay's Sons Versus Chhattisgarh State Minor Forest Produce (T&D)
                      Cooperative Federation Limited & Ors.

              WPT Nos. 151/14, 225/17, 152/16, 153/16 & 151/16.



30.01.2018

Shri Siddharth Dubey, Advocate for the petitioners.

Shri Gary Mukhopadhyay, Government Advocate for State. At the request of the counsel for the petitioners, list these cases on 06/02/2018.

Sd/-

(P. Sam Koshy) JUDGE Sumit