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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(2) in The National Law University, Jodhpur Act, 1999

(2)Copies of the Annual Report alongwith the resolution of the General Council thereon shall be submitted to the State Government. The State Government shall lay the same before the House of the State Legislature at their next earliest session.Miscellaneous