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State of Odisha - Section

Section 1 in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

1. Short Title.

(1)These rules may be called the Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003.
(2)They shall come into force on the date of their publication in the Orissa Gazette.