Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13C(5)] [Section 13C] [Entire Act] State of Karnataka - Subsection Section 13C(5)(ii) in The Karnataka Legislature Salaries, Pensions And Allowances Act, 1956 (ii)the family of persons who die while serving as members of the Legislative Assembly or the Legislative Council;