Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48(10)] [Section 48] [Entire Act] State of Uttar Pradesh - Subsection Section 48(10)(b) in Uttar Pradesh Rural Housing Board Act, 1983 (b)cause the accounts of the Board to be published in the prescribed manner and make available copies thereof for sale at a reasonable price.