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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Bombay Presidency - Subsection

Section 2(k) in The Bombay Weights and Measures (Enforcement) Act, 1958

(k)"weighing instrument" means any instrument for weighing and includes scales with the weight belonging thereto, scale-beams, balances spring balances, steel yards and other weighing machines.