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NCT Delhi - Section

Section 21 in Delhi Co-Operative Tribunal Rules, 2006

21. [ Facility of conveyance. [Substituted by the Delhi Co-operative Tribunal (Amendment) Rules, 2009, Rule 15.]

- The Chairman and members of the Tribunal shall be entitled to a facility of staff car for journey for official and private purposes in accordance with the staff car rules of the Government of India.]