Supreme Court - Daily Orders
Haryana Staff Selection Commission ... vs Brij Pal on 15 September, 2021
Bench: Vineet Saran, Aniruddha Bose
ITEM NO.11 Court 9 (Video Conferencing) SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).2424/2020
(Arising out of impugned final judgment and order dated 13-09-2019
in LPA No.1391/2019 passed by the High Court Of Punjab & Haryana At
Chandigarh)
HARYANA STAFF SELECTION COMMISSION PANCHKULA Petitioner(s)
VERSUS
BRIJ PAL & ORS. Respondent(s)
WITH
SLP(C) No.2426/2020 (IV-B)
Date : 15-09-2021 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VINEET SARAN
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s) Dr. Monika Gusain, AOR
For Respondent(s) Mr. Sanjeevi Seshadri, Adv.
Mr. Tishampati Sen, Adv.
Mrs. Riddhi Sancheti, AOR
Mr. Anurag Anand, Adv.
Ms. Jyoti Goyal, Adv.
Ms. Udita, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Mr. Sanjeevi Seshadri, learned counsel states that he has received instructions on behalf of the private respondent no.1 only yesterday. He prays for and is granted two weeks time to file his vakalatnama and counter affidavit.
List after two weeks.
Signature Not Verified Digitally signed by Rachna Date: 2021.09.15(ARJUN BISHT) 16:17:35 IST Reason: (PRADEEP KUMAR) (ASHWANI THAKUR) (COURT MASTER (SH) (BRANCH OFFICER) AR-CUM-PS