Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act] State of Haryana - Subsection Section 24(1)(b) in Haryana Co-operative Societies Act, 1984 (b)In the case of a deceased member, on the date of his death, shall continue for a period of two years from such date.