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Himachal Pradesh High Court

Ashok Kumar vs . H.P. Vidhan Sabha on 6 May, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Ashok Kumar Vs. H.P. Vidhan Sabha .

CWP No. 4774 of 2015 6.5.2022 Present: Mr.Udit Shaurya Kaushik, Advocate, vice Mr.Nitin Thakur, Advocate, for the petitioner.

Mr.Anshul Attri, Advocate, for respondent No.1.

None for respondent No. 2.

None for respondents No. 3 to 6. r A prayed, list for hearing after four weeks.

(Vivek Singh Thakur), Judge.

6th May, 2022 (Keshav) ::: Downloaded on - 06/05/2022 20:08:55 :::CIS