Himachal Pradesh High Court
Ashok Kumar vs . H.P. Vidhan Sabha on 6 May, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Ashok Kumar Vs. H.P. Vidhan Sabha .
CWP No. 4774 of 2015 6.5.2022 Present: Mr.Udit Shaurya Kaushik, Advocate, vice Mr.Nitin Thakur, Advocate, for the petitioner.
Mr.Anshul Attri, Advocate, for respondent No.1.
None for respondent No. 2.
None for respondents No. 3 to 6. r A prayed, list for hearing after four weeks.
(Vivek Singh Thakur), Judge.
6th May, 2022 (Keshav) ::: Downloaded on - 06/05/2022 20:08:55 :::CIS