Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Chattisgarh - Subsection Section 2(k) in The Chhattisgarh Co-Operative Societies Act, 1960 (k)"Federal Society" means a society of which not less than fifty per cent of the share capital, excluding Government share capital is held by Societies;
