Section 1(3)(iv) in Telangana Panchayat Raj (Authority to dispose petitions in respect of Gram Panchayats, Mandal Praja Parishads and Zilla Praja Parishads) Rules, 2018

[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

(iv)The words and expressions used but not defined in these rules shall have the respective meaning assigned to them in the Act.

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