Section 7(3) in Assam Health (Prohibition of Manufacturing, Trade, Advertisement, Storage, Distribution, Sale and Consumption of Zarda, Gutkha, Panmasala etc. Containing Tobacco and/or nicotine) Act, 2013
(3)Any quantity of tobacco, zarda, gutkha, panmasala etc. containing tobacco and/or nicotine or any advertisement material seized under this Act shall be produced before the Competent Court which shall be confiscated and disposed of with the order of the Court.
