Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 98] [Entire Act] State of Tamilnadu - Subsection Section 98(2) in Tamil Nadu Panchayats (Elections) Rules, 1995 (2)These packets shall not be opened and their contents shall not be inspected or produced except under the order of an Election Commission or other competent Court.
