Chattisgarh High Court
Ramsharan Yadav vs State Of Chhattisgarh 53 Wpc/2696/2016 ... on 15 January, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 25 of 2016
Ramsharan Yadav Versus State of CG
WPC/2696/2016,
15/01/2019 Shri Amrito Das and Shri Shreyankar Nandy on
behalf of Shri Harsh Wardhan, counsel for the
respective petitioner.
Shri Alok Bakshi, Additional AG and Miss
Pushpa Dwivedi, counsel for the respective
respondents.
As prayed by learned Additional AG, post the matter on 22.1.2019.
Sd/-
Judge (Prashant Kumar Mishra) Barve