Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 198B] [Entire Act] State of Jammu-Kashmir - Subsection Section 198B(12) in The Code of Criminal Procedure, 1989 (1933 A. D.) (12)The provisions of this section shall be in addition to, and not in derogation of, those of section 198.
