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Delhi High Court - Orders

Nos.1 And 2) Reliance Industries ... vs Olx India B.V. & Anr on 21 September, 2020

Author: Mukta Gupta

Bench: Mukta Gupta

                                      $~16
                                      *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +     CS(COMM) 144/2020
                                            I.A. 4700/2020 (under Order XXXIX Rule (4) CPC -by defendant
                                            Nos.1 and 2)
                                            I.A. 5766/2020 (under Order XI Rule 1 (5) Commercial Courts Act)

                                            RELIANCE INDUSTRIES LIMITED & ANR.             .... Plaintiffs
                                                     Represented by: Mr.Pravin Anand, Ms.Vaisahli Mittal,
                                                                     Mr.Siddhant Chamola, Ms.Devyani
                                                                     Nath, Advocates.

                                                               versus

                                            OLX INDIA B.V. & ANR.                       ..... Defendant
                                                     Represented by: Mr.Prithvi Singh, Advocate.
                                            CORAM:
                                            HON'BLE MS. JUSTICE MUKTA GUPTA
                                                               ORDER

% 21.09.2020 The hearing has been conducted through Video Conferencing. CS(COMM) 144/2020 I.A. 4056/2020 (under Order XXXIX Rule 1 and 2 CPC)

1. Suit and applications are also listed on 7th October, 2020.

2. List on 7th October, 2020.

3. Interim order to continue.

4. Order be uploaded on the website of this Court.

MUKTA GUPTA, J.

SEPTEMBER 21, 2020 'vn' Signature Not Verified Digitally Signed By:SANDEEP KUMAR CS(COMM) 144/2020 Page 1 of 1 Signing Date:21.09.2020 20:57:29 This file is digitally signed by PS to HMJ Mukta Gupta