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[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

State of Assam - Subsection

Section 83(2)(a) in Assam Co-Operative Societies Act, 2007

(a)statement whether the auditor has obtained all the information and explanations which to the best of his knowledge and belief were necessary for the purpose of the audit;