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[Cites 0, Cited by 0] [Section 66F(4)] [Section 66F] [Entire Act]

Union of India - Subsection

Section 66F(4)(M) in Finance Act, 2012

(M)in section 83, for the figures and letters " 12E, 14,14AA, 15,33 A, 34A, 35F", the figures, letters, words and brackets "12E, 14,15,31,32,32A to 32P (both inclusive), 33A, 34A, 35EE, 35F" shall be substituted;