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[Cites 0, Cited by 0] [Section 153B(1)] [Section 153B] [Entire Act]

Union of India - Subsection

Section 153B(1)(i) in The Income Tax Act, 1961

(i)the provisions of clause (a) or clause (b) of this sub-section shall have effect, as if for the words "twenty-one months", the words "eighteen months" had been substituted;