Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Section 4] [Entire Act] Union of India - Subsection Section 4(3) in The Guardians And Wards Act, 1890 (3)ward means a minor for whose person or property, or both, there is a guardian;
