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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2) in Khadi And Village Industries Commission Employees (Conduct) Regulations, 2003

(2)Nothing in sub-regulation (1) shall apply in case an employee in the bona fide discharge of his official duties publishes a book or participates in a public media.