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Delhi High Court - Orders

The Cartoon Network Lp,Lllp And Anr vs Gee Pee Foods Pvt Ltd And Ors on 29 July, 2025

                          $~55
                          *    IN THEHIGH COURTOF DELHIAT NEW DELHI
                          +    CS(OS) 835/2006
                               THE CARTOON NETWORK LP,LLLP AND ANR......Plaintiffs
                                               Through: Ms. Nancy Roy, Adv.
                                                       Versus
                               GEE PEE FOODS PVT LTD AND ORS             .....Defendants
                                               Through: Mr. Sanjay Kumar Shandilya, Adv.

                                    CORAM:
                                    HON'BLE MR. JUSTICE TEJAS KARIA
                                                 ORDER

% 29.07.2025

1. The learned Counsel for the Defendants seeks further time to file the Written Submissions. He also states that in the Replication filed by the Plaintiffs, it is stated that Plaintiffs have filed a Rectification Application.

2. The learned Counsel for the Plaintiffs seeks time to verify the current status of the said Rectification Application.

3. Let the Written Submissions be filed by the Defendants within a period of three weeks from date.

4. List for hearing on 06.10.2025.

TEJAS KARIA, J JULY 29, 2025 'gsr' This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/07/2025 at 22:59:57