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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(b) in Rajasthan Non-Government Educational Institutions (Recognition, Grant-In-Aid and Service Conditions Etc.) Rules, 1993

(b)in the case of Girls institutions the total number of students on roll in a session may be 75% of the number prescribed for the boys institution and the average attendance may be 60%.