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[Cites 0, Cited by 3] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(a) in The Unlawful Activities (Prevention) Act, 1967

(a)in the case of the Delhi Special Police Establishment, constituted under sub-section (1) of section 2 of the Delhi Special Police Establishment Act, 1946 (25 of 1946), below the rank of a Deputy Superintendent of Police or a police officer of equivalent rank;