Section 4 in C. P. and Berar General Clauses Act, 1914
4. Printing of date on which Act is published after having received the assent.
- In this Act and in every [Madhya Pradesh Act] [Substituted by Adaptation Order, 1950.], the date of such publication as is mentioned in section 3, sub-section (1), shall be printed in above the title of the Act, and shall form part of the Act.
