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Bombay High Court

Khumaji Govindrao Wase vs State Of Maharashtra Thr. District ... on 31 August, 2018

Author: V.M. Deshpande

Bench: V.M. Deshpande

                                                                                                                                                                     mca349.18 4
                                                                                                1

                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                                             NAGPUR BENCH, NAGPUR

       MCA (REVIEW) NO.349/2018 IN MCA NO.546/2015 IN FA ST.NO.22947/2014
                             Khumaji Govindrao Wase
                                           ..vs..
                 State of Mah., thr. District Collector, Nagpur and ors

.............................................................................................................................................................................................
Office Notes, Office Memoranda of Coram,
appearances, Court orders or directions                                                   Court's  or Judge's Order
and Registrar's orders
.............................................................................................................................................................................................
                                       Shri I.G. Meshram, Counsel for the applicant.
                                       Shri A.M. Balpande, AGP for non-applicant No.1.

                                                                       CORAM                        : V.M. DESHPANDE, J.

DATED : AUGUST 31, 2018.

At the request of learned Assistant Government Pleader Shri A.M. Balpande for non-applicant No.1, further 4 weeks' time is granted to him to comply with order dated 2.7.2018.

JUDGE !! BRW !! ...../-

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