Bombay High Court
Khumaji Govindrao Wase vs State Of Maharashtra Thr. District ... on 31 August, 2018
Author: V.M. Deshpande
Bench: V.M. Deshpande
mca349.18 4
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
NAGPUR BENCH, NAGPUR
MCA (REVIEW) NO.349/2018 IN MCA NO.546/2015 IN FA ST.NO.22947/2014
Khumaji Govindrao Wase
..vs..
State of Mah., thr. District Collector, Nagpur and ors
.............................................................................................................................................................................................
Office Notes, Office Memoranda of Coram,
appearances, Court orders or directions Court's or Judge's Order
and Registrar's orders
.............................................................................................................................................................................................
Shri I.G. Meshram, Counsel for the applicant.
Shri A.M. Balpande, AGP for non-applicant No.1.
CORAM : V.M. DESHPANDE, J.
DATED : AUGUST 31, 2018.
At the request of learned Assistant Government Pleader Shri A.M. Balpande for non-applicant No.1, further 4 weeks' time is granted to him to comply with order dated 2.7.2018.
JUDGE !! BRW !! ...../-
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