Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Rajasthan - Subsection Section 28(a) in Rajasthan Land Revenue (Land Records) Rules, 1957 (a)The Patwari shall allow anyone interested to inspect his records, and to take notes of the same in pencil in his own presence without any fee.
