Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 16 in The State Mental Health Rules, 1990 16. Grant of licence .-If the licensing authority is satisfied that the applicant fulfils the conditions laid down in clauses (a), (b) and (c) of section 8 of the Act, it shall grant the licence in Form III.
