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[Cites 0, Cited by 0] [Section 77] [Entire Act]

Union of India - Subsection

Section 77(4) in The Multi-State Co-Operative Societies Act, 2002

(4)The report of the special auditor shall, as far as may be, include all the matters required to be included in the auditor’s report under section 73 and, if the Central Government so directs, shall also include a statement on any other matter which may be referred to him by that Government.