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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(7) in The Nationalised Banks (Management And Miscellaneous Provisions) Scheme, 1980

(7)Save as otherwise provided in sub-clauses (4), (5) and (6), the meetings and proceedings of the Management Committee shall be governed by the provisions contained in the Scheme for regulating the meetings and proceedings of the Board, so far as the same are applicable thereto.