Section 26(3) in Kerala Forest (Regulation of Sawmills and Other Wood-based Industrial Units) Rules, 2012
(3)The Advisory Committee shall have the following functions, namely:--(i)To advise the Government on general issues relating to the establishment and functioning of sawmills and other wood based industrial units ;(ii)To assess the availability of wood for various categories of sawmills and other wood based industrial units for the purpose of granting licence under rule 7 or for enhancing the capacity of the sawmill or other wood based industrial unit under rule 12;(iii)To get studies done on the availability and utilisation of wood by various categories of sawmills and other wood based industrial units; and(iv)Such other functions as may by assigned to it by the Government.
