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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(1)(a) in Religious Institutions (Lease of Immovable Property) Rules, 1963

(a)on the notice board or, in the case of a specific endowment, on the notice board or front door of the religious institution to which the specific endowment is attached;