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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(2) in The M.P. Adim Jan Jatiyon Ka Sanrakshan (Vrakshon Me Hit) Rules, 2000

(2)The Range Officer shall ensure that the Bhumiswami is informed in advance and is present at the time of cutting and shall keep a record thereof. Stocks of timber and fuel-wood obtained from the cut tree(s) shall be prepared and their list in triplicate shall be prepared in Form VI and signed by the Range Officer and the Bhumiswami concerned. A copy of this shall be handed over to the Bhumiswami on the spot and his dated acknowledgment alongwith signatures of two witnesses shall also be obtained.