Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 15(2)] [Section 15] [Entire Act] State of Punjab - Subsection Section 15(2)(k) in The Punjab Village Common Lands (Regulation) Act, 1961 (k)any other matter which can be or may be prescribed.