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Delhi High Court - Orders

Bdr Builders And Developers Private ... vs Assistant Commissioner Of Income Tax, ... on 5 April, 2022

Author: Manmohan

Bench: Manmohan, Dinesh Kumar Sharma

                          $~26 (2020)
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +         W.P.(C) 11908/2018

                                    BDR BUILDERS AND DEVELOPERS PRIVATE LIMITED
                                                                                ..... Petitioner
                                                 Through: Mr. Prakash Kumar, Advocate.

                                                      versus

                                    ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL
                                    CIRECLE -15, NEW DELHI                     ..... Respondent
                                                   Through: Ms.    Vibhooti    Malhotra,     Mr.
                                                            Shailendra Singh and Mr. Udit
                                                            Sharma, Advocates.
                                    CORAM:
                                    HON'BLE MR. JUSTICE MANMOHAN
                                    HON'BLE MR. JUSTICE DINESH KUMAR SHARMA

                                                      ORDER

% 05.04.2022 No time left. List on 9th December, 2022.

MANMOHAN, J DINESH KUMAR SHARMA, J APRIL 5, 2022 Pallavi Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:06.04.2022 18:50:12