Delhi High Court - Orders
Bdr Builders And Developers Private ... vs Assistant Commissioner Of Income Tax, ... on 5 April, 2022
Author: Manmohan
Bench: Manmohan, Dinesh Kumar Sharma
$~26 (2020)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11908/2018
BDR BUILDERS AND DEVELOPERS PRIVATE LIMITED
..... Petitioner
Through: Mr. Prakash Kumar, Advocate.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL
CIRECLE -15, NEW DELHI ..... Respondent
Through: Ms. Vibhooti Malhotra, Mr.
Shailendra Singh and Mr. Udit
Sharma, Advocates.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 05.04.2022 No time left. List on 9th December, 2022.
MANMOHAN, J DINESH KUMAR SHARMA, J APRIL 5, 2022 Pallavi Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:06.04.2022 18:50:12