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State of Jammu-Kashmir - Section

Section 12 in Jammu and Kashmir Transplantation of Human Organs and Tissues Act, 1997

12. Explaining effects, etc. to donor and recipient.

- No registered medical practitioner shall undertake the removal, of transplantation of any human organ unless he had explained, in such manner as may be prescribed, all possible effects, complication as and hazards connected with the removal and transplantation to the donor and the recipient respectively.